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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3993 AP

Citation : 2023 Latest Caselaw 3993 AP
Judgement Date : 1 September, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 1 September, 2023

      THE HON'BLE DR. JUSTICE K. MANMADHA RAO


                 SECOND APPEAL No.5 OF 2011

JUDGMENT:

Learned counsel for the appellants submitted that both

the parties in the Second Appeal have entered into compromise

and to that effect a Joint Memo of Compromise dated

27.08.2023 is executed between them. Therefore requested to

dispose of the Second Appeal by recording the Memo dated

29.08.2023.

Recording the submissions of the learned counsel for the

appellants, the Second Appeal is closed.

The miscellaneous applications pending, if any, shall also

stand closed.

The Registry is directed to attach the copy of the Joint

Memo filed by the both parties dated 27.08.2023 along with

this Judgment.

____________________________ DR. K. MANMADHA RAO, J

Date: 01.09.2023

THE HON'BLE DR. JUSTICE K. MANMADHA RAO

SECOND APPEAL No.5 OF 2011

Date: 01.09.2023

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