The Managing Director vs .Basi Sindu,
2023 Latest Caselaw 4752 AP

Citation : 2023 Latest Caselaw 4752 AP
Judgement Date : 6 October, 2023

Andhra Pradesh High Court - Amravati

The Managing Director vs .Basi Sindu, on 6 October, 2023

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

         MAIN CASE No: M.A.C.M.A No.392 of 2022

                   PROCEEDING SHEET

SL.     DATE                        ORDER                             OFFICE
NO.                                                                    NOTE
09    06.10.2023 Dr.VRKS, J.

Heard arguments of Sri K.Viswanatham, learned Standing counsel for appellant/APSRTC. None entered appearance for respondents.

Arguments concluded. Judgment reserved.

___________________ Dr.VRKS, J.

GRL

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