The Depot Manager, vs Vasupalli Pydiraju Alias Divya
2023 Latest Caselaw 5706 AP

Citation : 2023 Latest Caselaw 5706 AP
Judgement Date : 29 November, 2023

Andhra Pradesh High Court - Amravati

The Depot Manager, vs Vasupalli Pydiraju Alias Divya on 29 November, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                  M.A.C.M.A.Nos.212 & 218 OF 2020

                           PROCEEDING SHEET

Sl.                                                                   OFFICE
        DATE                          ORDER
No.                                                                    NOTE
      29.11.2023 AVRB,J:

                     Heard the arguments of Sri Vinod
                Kumar      Tarlada,   learned   counsel   for   the
                appellant and Smt.D.Shobha Rani, learned
                counsel representing Sri Perla Nookaraju,
                learned counsel for the respondents.

Reserved for judgment.

_________ AVRB,J

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