Kailaru Kasaiah vs The State Of A.P.,
2023 Latest Caselaw 5664 AP

Andhra Pradesh High Court - Amravati

Kailaru Kasaiah vs The State Of A.P., on 28 November, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE: Crl.P.No.2806 of 2018 PROCEEDING SHEET Sl. Office DATE ORDER No Note

10. 28.11.2023 TRR, J

Learned counsel for the petitioners is hereby directed to file entire judgment in O.S.No.208 of 1982 dated 30.06.1988.

Post the matter after two (02) weeks. Interim order granted earlier is extended till then.

_______ TRR,J KBN