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S Nithyanandam vs State Level Police Recruitment ...
2023 Latest Caselaw 5596 AP

Citation : 2023 Latest Caselaw 5596 AP
Judgement Date : 20 November, 2023

Andhra Pradesh High Court - Amravati
S Nithyanandam vs State Level Police Recruitment ... on 20 November, 2023
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No.W.A.No.886 of 2023

                      PROCEEDING SHEET


Sl.                                                             Office
No    DATE                        ORDER                         Note
05 20.11.2023 GN,J & VN,J
                   Heard learned counsel for the appellants
              and learned counsel for the respondents.

Judgment reserved.

__________ GN, J

__________ VN, J

RKS

 
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