M/S. National Insurance Company ... vs Pasala Vijaya Lakshmi 4 Others
2023 Latest Caselaw 5585 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1729 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

11. 17.11.2023 AVRB,J:

Learned counsel for the appellant would rely upon SLP No.14319 of 2020, where the issue is pending with regard to the aspect that in an Appeal of the insurance company without there being a cross appeal or cross objection, whether the high Court is justified in enhancing the compensation which is contrary to the law laid down in Ranjana Prakash & Ors. Vs. Divisional Manager & Anr., 2011 8 SCALE 240.

The matter is reserved for judgment.

_________ AVRB,J

MH