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G.V.L.N. Sharma vs The Project Officer, I.T.D.A.,
2023 Latest Caselaw 5583 AP

Citation : 2023 Latest Caselaw 5583 AP
Judgement Date : 17 November, 2023

Andhra Pradesh High Court - Amravati

G.V.L.N. Sharma vs The Project Officer, I.T.D.A., on 17 November, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit No.720 of 2008

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

4. 17-11-2023 VGKR,J

Heard Sri G.Ram Gopal, learned counsel for the appellant and learned Government Pleader for Appeals.

List the matter on 20.11.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

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