Mr.Duddukuri Rajagopal Died vs Mr.Nagasarala Reddappa
2023 Latest Caselaw 5550 AP

      5IGH COURT OF ANDHRA PRADESH :: AMARAVATI

          MAIN CASE No: S.A.(SR).No.1346 of 2003

                   PROCEEDING SHEET

SL.     DATE                          ORDER                            OFFICE
NO.                                                                     NOTE
6     16.11.2023 Dr.VRKS, J

                       O.S.No.22 of 1984 is a suit filed by two
                 plaintiffs as against two defendants, wherein
                 the prayer made was to declare the title of the
                 plaintiffs over the plaint schedule property and
                 also for a Permanent injunction restraining the
                 defendants    therein   from    any   interference.
                       After due trial, learned District Munsif,
                 Piler by Judgment dated 24.12.1990 dismissed
                 the   suit   with   costs.   Aggrieved   plaintiffs
                 through their legal representatives appealed to
                 Learned Senior Civil Judge, Piler in A.S.No.30
                 of 1996.
                       After due hearing by Judgment dated
                 20.08.2003 dismissed the appeal and thereby
                 confirmed the Judgment of the Trial Court.
                 The aggrieved plaintiffs through their legal
                 representatives filed this Second Appeal under
                 section 100 CPC.
                       On 26.12.2003, the learned Judge of
                 this Court admitted this Second appeal on two
                 substantial questions of law.
                                                           Contd.,
 SL.   DATE                       ORDER                                OFFICE
NO.                                                                    NOTE
             Since then the matter has been coming up for
             hearing.   There   is   no    representation      for
             respondents. Smt. Bharatha Lakshmi, learned

counsel representing Sri P.V.Vidyasagar, learned counsel for appellant seeks time to argue the Second appeal.

List the matter finally on 28.11.2023.

___________________ Dr.VRKS, J GRL