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Oriental Insurance Company ... vs Pathanna And 2 Others
2023 Latest Caselaw 5515 AP

Citation : 2023 Latest Caselaw 5515 AP
Judgement Date : 15 November, 2023

Andhra Pradesh High Court - Amravati
Oriental Insurance Company ... vs Pathanna And 2 Others on 15 November, 2023
Bench: B V Chakravarthi
          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No. M.A.C.M.A.No.1456 of 2014
                           PROCEEDING SHEET
Sl.                                                                    OFFICE
                                         ORDER

No DATE NOTE

10. 15.11.2023 BVLNC, J Heard arguments of respondent Nos.1 and 2/claimants.

Earlier, learned counsel for the appellant/Insurance Company submitted arguments.

Reserved for judgment.

__________ BVLNC, J Pmk

 
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