Kollati Venkata Rajkumar vs The Ap Central Power Distribution ...
2023 Latest Caselaw 5442 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.38836 of 2022

PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

13. 10.11.2023 NJS, J Transfe rred to Heard matter on the petitioners side for some io time. folder before To enable him to cite the relevant judgments, correcti list this case on 17.11.2023. ons.

B/o.

_____ NJS, J BLV