C.Kalavathi vs K.V.Subba Reddy
2023 Latest Caselaw 5418 AP

      5IGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No:A.S.No.987 of 2012

                   PROCEEDING SHEET

SL.     DATE                          ORDER                               OFFICE
NO.                                                                        NOTE
2     09.11.2023

Dr.VRKS, J

O.S.No.134 of 2008 is a suit for damages. By a Judgment dated 31.8.2012 learned Principal Senior Civil Judge, Rajampet decreed the suit in favour of the plaintiff. Sole defendant there in preferred the present appeal.

Though the appearance was made on both sides and there is no representation on both sides today.

For final hearing, list the matter on 30.11.2023.

___________________ Dr.VRKS, J GRL