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Proceeding Sheet vs Unknown
2023 Latest Caselaw 5407 AP

Citation : 2023 Latest Caselaw 5407 AP
Judgement Date : 9 November, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 9 November, 2023
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                 MAIN CASE No.S.A No.1145 of 2011
                       PROCEEDING SHEET


Sl.     DATE                        ORDER                        OFFICE
No.                                                               NOTE

      09.11.2023 BSS, J

                       I have heard Mr. S.Lakshmi Narayana
                 Reddy, learned counsel for the appellants, as
                 well as further arguments of Mr. C. Raghu,
                 learned senior counsel for the respondent

through virtual hearing.

For pronouncement of Judgment, call on 16.11.2023.

______ BSS,J

RSD

 
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