United India Insurance Co. Ltd., vs Kolli Chittemma 2 Others
2023 Latest Caselaw 5312 AP

Citation : 2023 Latest Caselaw 5312 AP
Judgement Date : 4 November, 2023

Andhra Pradesh High Court - Amravati

United India Insurance Co. Ltd., vs Kolli Chittemma 2 Others on 4 November, 2023

Bench: B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1240 OF 2013

                          PROCEEDING SHEET
Sl.                                                                 OFFICE
                                      ORDER

No DATE NOTE

11. 04.11.2023 BVLNC, J I.A.No.3 OF 2013 (X-OBJECTIONS 21578/2013) IN MAMCMA 1240 OF 2013

The cross objections vide I.A.No.3/2013

(X-OBJ.No.21578/2013) is dismissed, as not

pressed by the respondents/claimants. No costs

(vide separate common judgment).

__________ BVLNC, J pmk

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