Smt. Annapureddy Janakamma vs Duggempudi Seshi Reddy
2023 Latest Caselaw 5274 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. S.A No. 427 of 2001 PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

21. 02.11.2023 BSS, J

I have heard Mr. S. Srikanth, learned counsel representing on behalf of Mr. Y.V. Ravi Prasad, learned senior counsel for the appellant, as well as Mr. K. Prithviraj, learned counsel representing on behalf of Mr.T. Sai Surya, learned counsel for the R1/plaintiff.

Learned counsel for the appellant shall file paper book having neat and legible copies of depositions of witnesses, documents and Judgment of Courts below, within two (2) weeks before the Registry.

List the case on 17.11.2023 under the caption of "part-heard"

______ BSS,J

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