M/S. Maruthi Constructions vs Sri Lakshmi
2023 Latest Caselaw 1786 AP

Citation : 2023 Latest Caselaw 1786 AP
Judgement Date : 31 March, 2023

Andhra Pradesh High Court - Amravati

M/S. Maruthi Constructions vs Sri Lakshmi on 31 March, 2023

Bench: Ravi Nath Tilhari

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         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

                  CONTEMPT CASE No.1636 OF 2023

JUDGMENT:-


      When the matter is taken up for hearing, Sri P. Anand

Surya, learned counsel for the petitioner submits that the order

dated 26.12.2022, passed by this Court in W.P.No.23533 of

2022 has been complied with as the payment has been made to

the petitioner. Consequently notices issued to the respondents

are discharged.

Accordingly, the contempt case is closed.

As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

__________________________

RAVI NATH TILHARI,J Date:31.03.2023

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

CONTEMPT CASE No.1636 OF 2023

Date:31.03.2023

Gk.

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