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M/S Krishna Engineering ... vs M/S United Electric Co
2023 Latest Caselaw 1750 AP

Citation : 2023 Latest Caselaw 1750 AP
Judgement Date : 29 March, 2023

Andhra Pradesh High Court - Amravati

M/S Krishna Engineering ... vs M/S United Electric Co on 29 March, 2023

Bench: Duppala Venkata Ramana

     HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                   APPEAL SUIT No.52 of 2007

JUDGMENT:

When the matter was called on 09.03.2023, there was no

representation on either side. The matter was posted on

27.03.2023 under the caption "for dismissal". The matter is

again called on this day i.e., on 29.03.2023.

2. There is no representation on either side even today, as

the appellant does not appear to be interested in prosecuting the

appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 29.03.2023 Dinesh

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.52 of 2007

29.03.2023

Dinesh

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