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Y.Sathi Reddy vs D.Dhana Nagi Reddy Anr
2023 Latest Caselaw 1749 AP

Citation : 2023 Latest Caselaw 1749 AP
Judgement Date : 29 March, 2023

Andhra Pradesh High Court - Amravati

Y.Sathi Reddy vs D.Dhana Nagi Reddy Anr on 29 March, 2023

Bench: B V Chakravarthi

             HIGH COURT OF ANDHRA PRADESH

              MAIN CASE No.S.A.No.879 OF 1999

                       PROCEEDING SHEET

Sl.   DATE                                                          OFFICE
                                      ORDER

No. NOTE

23. 29.03.2023 BVLNC, J

Sri V.Eswaraiah Chowdary, learned

counsel for appellant submitted reply on the

written arguments filed for R-15 and R-16,

who are the legal heirs of plaintiff Nos.1 and 7.

No representation for other respondents.

Hence, list under the caption

"FOR JUDGMENT" and post on 13.04.2023.

__________ BVLNC, J Dmr

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Y.Sathi Reddy vs D.Dhana Nagi Reddy Anr
2023 Latest Caselaw 1749 AP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Y.Sathi Reddy vs D.Dhana Nagi Reddy Anr2023 Latest Caselaw 1749 AP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Y.Sathi Reddy vs D.Dhana Nagi Reddy Anr
2023 Latest Caselaw 1749 AP