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M/S.Coromandel Roller Flour ... vs The Andhra Pradesh State Civil ...
2023 Latest Caselaw 1741 AP

Citation : 2023 Latest Caselaw 1741 AP
Judgement Date : 29 March, 2023

Andhra Pradesh High Court - Amravati
M/S.Coromandel Roller Flour ... vs The Andhra Pradesh State Civil ... on 29 March, 2023
Bench: Ravi Nath Tilhari
           HIGH COURT OF ANDHRA PRADESH
          MAIN CASE: W.P. Nos.18172 & 18282 OF 2016

                            PROCEEDING SHEET

SL.     DATE                           ORDER                          OFFICE
NO.                                                                    NOTE

10.   29.03.2023   RNT, J

                         Heard Sri P. Narasimha Rao, learned
                   counsel for the petitioner and Sri N. Manikanta,
                   learned counsel appearing for the respondents.

Judgment reserved.

_________ RNT, J Gk.

 
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