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Syed Rasheed Basha vs Government Of India
2023 Latest Caselaw 1740 AP

Citation : 2023 Latest Caselaw 1740 AP
Judgement Date : 29 March, 2023

Andhra Pradesh High Court - Amravati
Syed Rasheed Basha vs Government Of India on 29 March, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No.32004 OF 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

11. 29.03.2023 RNT, J

Arguments concluded by all the parties counsels.

Judgment reserved.

_________ RNT, J Gk.

 
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