Citation : 2023 Latest Caselaw 1714 AP
Judgement Date : 28 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Criminal Appeal No.138 of 2009
PROCEEDING SHEET
S.
No DATE ORDER
20. 28.03.2023 Dr.VRKS, J
In the result, the Criminal Appeal is allowed.
(Vide Separate Judgment)
____________ Dr.VRKS, J KLNS
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