Citation : 2023 Latest Caselaw 1712 AP
Judgement Date : 28 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No:C.M.A. No.94 of 2015
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 28.03.2023 VJP, J
Judgment pronounced (vide separate judgment).
This Civil Miscellaneous Appeal is dismissed without costs.
_______ VJP, J
PND
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