Expand

January February March April May June July August September October November December

M/S. Raghavendra Finance ... vs B. Raghavendra Reddy
2023 Latest Caselaw 1651 AP

Citation : 2023 Latest Caselaw 1651 AP
Judgement Date : 23 March, 2023

Andhra Pradesh High Court - Amravati

M/S. Raghavendra Finance ... vs B. Raghavendra Reddy on 23 March, 2023

Bench: Duppala Venkata Ramana

     HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                   APPEAL SUIT No.463 of 2000

JUDGMENT:

When the matter was called on 07.03.2023, there was no

representation on behalf of the appellant. The matter was

posted today under the caption "for dismissal".

2. There is no representation on behalf of the appellant even

today, as the appellant does not appear to be interested in

prosecuting the appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 23.03.2023 Dinesh

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.463 of 2000

23.03.2023

Dinesh

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ