Citation : 2023 Latest Caselaw 1648 AP
Judgement Date : 23 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Criminal Appeal No.203 of 2009
PROCEEDING SHEET
S.
No DATE ORDER
17. 23.03.2023 Dr.VRKS, J
Learned counsel for appellant submitted arguments and cited legal authorities.
Smt A.Gayathri Reddy., standing counsel for ACB-cum-Spl.Public Prosecutor submitted arguments. Arguments concluded.
Judgment reserved.
____________ Dr.VRKS, J KLNS
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