Citation : 2023 Latest Caselaw 1643 AP
Judgement Date : 23 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No:Crl.A.Nos. 138 & 139 OF 2016
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 23.03.2023 VJP, J
Registry is directed to delete under the caption "for Judgment".
Since, further hearing is required about the maintainability of the Appeal.
Post on 28.03.2023.
_______ VJP, J
PNS/PND SL. DATE ORDER OFFICE NO. NOTE
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