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J.V.Jagadeeswara Rao, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 1614 AP

Citation : 2023 Latest Caselaw 1614 AP
Judgement Date : 21 March, 2023

Andhra Pradesh High Court - Amravati
J.V.Jagadeeswara Rao, vs The State Of Andhra Pradesh, on 21 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: Crl.A. No.1595 of 2017

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 21.03.2023 VJP, J

This Criminal Appeal is dismissed with costs.

Judgment pronounced (vide separate judgment).

_______ VJP, J

PNS/PND

 
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