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Nallapaneni Ramachandra Rao vs Nallapaneni Pardhasaradhi
2023 Latest Caselaw 1560 AP

Citation : 2023 Latest Caselaw 1560 AP
Judgement Date : 20 March, 2023

Andhra Pradesh High Court - Amravati

Nallapaneni Ramachandra Rao vs Nallapaneni Pardhasaradhi on 20 March, 2023

Bench: T Mallikarjuna Rao

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO



                   APPEAL SUIT No.539 of 2009

JUDGMENT:

1. Despite the matter listed under the caption for dismissal, there is

no representation on behalf of the appellant or the respondent

either in the morning session or in the afternoon session. It

seems that the appellant has no interest to prosecute the appeal.

2. Accordingly, the appeal is dismissed for default. No costs.

3. Miscellaneous petitions, if any, pending in this appeal shall stand

closed.

___________________________ T.MALLIKARJUNA RAO, J Dt.20.03.2023 BV

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