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Tarlapu Nargeese And 3 Others vs Tarlapu Jansi Laxmi Bai And 4 ...
2023 Latest Caselaw 1527 AP

Citation : 2023 Latest Caselaw 1527 AP
Judgement Date : 17 March, 2023

Andhra Pradesh High Court - Amravati

Tarlapu Nargeese And 3 Others vs Tarlapu Jansi Laxmi Bai And 4 ... on 17 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:C.M.A.No.290 of 2012

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

21. 17.03.2023 VJP, J

Judgment Pronounced (vide separate judgment).

This Civil Miscellaneous Appeal is dismissed as withdrawl. In the circumstances of the case, both parties shall bear their own costs.

_______ VJP, J

PNS/PND SL. DATE ORDER OFFICE NO. NOTE

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