Citation : 2023 Latest Caselaw 1483 AP
Judgement Date : 16 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No.: MACMA.No.3791 of 2012
PROCEEDING SHEET Sl.No. Date ORDER
16.03.2023 TMR,J
Appeal is partly allowed without costs. (Vide separate Common Judgment).
_______ TMR,J SAK
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