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Aluri Veera Venkata Rao vs A. Sivayya
2023 Latest Caselaw 1481 AP

Citation : 2023 Latest Caselaw 1481 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati
Aluri Veera Venkata Rao vs A. Sivayya on 16 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:C.M.A.No. 383 OF 2006

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 16.03.2023 VJP, J

Judgment Pronounced(vide separate judgment).

This Civil Miscellaneous Appeal is dismissed without costs.

_______ VJP, J

PNS/PND SL. DATE ORDER OFFICE NO. NOTE

 
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