Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

The Claims Officer, Royal ... vs N.Ramanjaneyulu And Another
2023 Latest Caselaw 1458 AP

Citation : 2023 Latest Caselaw 1458 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati

The Claims Officer, Royal ... vs N.Ramanjaneyulu And Another on 15 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.M.A.No. 508 OF 2010

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

16. 15.03.2023 VJP, J

Judgment Pronounced (Vide Separate Judgment).

In the result, the Civil Miscellaneous Appeal is dismissed.

_______ VJP, J

PNS/PND SL. DATE ORDER OFFICE NO. NOTE

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs