G.Chinna Reddeppa vs G.Ravi Babu
2023 Latest Caselaw 1448 AP

Citation : 2023 Latest Caselaw 1448 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati

G.Chinna Reddeppa vs G.Ravi Babu on 15 March, 2023

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No.: MACMA.No.481 of 2012

                         PROCEEDING SHEET
Sl.No.     Date                     ORDER

         15.03.2023 TMR,J

                         Learned counsel for the appellant
                   is present and he already argued the
                   matter.
                         Despite posting the matter under
                   the caption 'for orders', none represented
                   on behalf of the respondents. Hence,

treated as heard.

Judgment reserved.

_______ TMR,J SAK

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