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Umadi Ranga Reddy, Kadapa Dist. vs Chittopu Chalama Reddy 4 Others
2023 Latest Caselaw 1447 AP

Citation : 2023 Latest Caselaw 1447 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati
Umadi Ranga Reddy, Kadapa Dist. vs Chittopu Chalama Reddy 4 Others on 15 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.M.A.No. 1246 OF 2011

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 15.03.2023 VJP, J

Judgment Pronounced (Vide Separate Judgment).

This Civil Miscellaneous Appeal is dismissed without costs.

_______ VJP, J

PNS/PND

 
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