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Gonnabattula Ramulamma vs The Deputy Collector
2023 Latest Caselaw 1384 AP

Citation : 2023 Latest Caselaw 1384 AP
Judgement Date : 10 March, 2023

Andhra Pradesh High Court - Amravati
Gonnabattula Ramulamma vs The Deputy Collector on 10 March, 2023
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                       Appeal Suit No.47 of 2011

JUDGMENT:

Sri T.Ramesh Babu, learned counsel, representing Sri G.Vasanth

Rayudu, learned counsel for the appellant is present.

2. Learned counsel for the respondent Sri K.Subrahmanayam is

present.

3. Learned Government Pleader for appeals is present.

4. It is submitted on behalf of the appellant that the matter is

settled out of Court and appeal may be dismissed.

5. Considering the submissions made, the appeal is dismissed as

settled out of Court. No order as to costs.

6. Miscellaneous applications pending, if any, shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 10.03.2023 TJN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

A.S.No.34 of 2010

Date: 06.03.2023

SAK

 
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