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M/S.Oriental Insurnace Company ... vs Kota Suresh
2023 Latest Caselaw 1379 AP

Citation : 2023 Latest Caselaw 1379 AP
Judgement Date : 10 March, 2023

Andhra Pradesh High Court - Amravati

M/S.Oriental Insurnace Company ... vs Kota Suresh on 10 March, 2023

      THE HON'BLE SRI JUSTICE V. GOPALA KRISHNA RAO


                    M.A.C.M.A.NO.289 OF 2013


JUDGMENT:

On 01.03.2023 there was no representation on behalf of

appellant. Hence, this matter was listed under the caption "For

dismissal".

Today also, there is no representation on behalf of both sides.

It shows that the appellant is not showing any interest to prosecute

the appeal.

In view of the same, this appeal is dismissed for non-

prosecution. There shall be no order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed.

_____________________________________ JUSTICE V. GOPALA KRISHNA RAO

Date:10.03.2023 KNN

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