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Nallapilli Balaram, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 1344 AP

Citation : 2023 Latest Caselaw 1344 AP
Judgement Date : 9 March, 2023

Andhra Pradesh High Court - Amravati

Nallapilli Balaram, vs The State Of A.P., Rep By Pp., on 9 March, 2023

HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

MAIN CASE No.: Criminal Revision Case No.828 of 2009

PROCEEDING SHEET

Sl. OFFICE No DATE ORDER NOTE

5. 09.03.2023 Dr.VRKS,J

Heard arguments of learned counsel on

both sides.

Judgment Reserved.

_____________ Dr.VRKS,J

GRL.

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