Citation : 2023 Latest Caselaw 3164 AP
Judgement Date : 14 June, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No: A.S.No.106 of 2007
PROCEEDING SHEET
Sl. DATE OFFICE No ORDER NOTE
7. 14.06.2023 SV,J:
Heard on both sides. Reserved for judgment.
________ SV,J
MSI
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