Expand

January February March April May June July August September October November December

Learned Counsel For The vs Unknown
2023 Latest Caselaw 3766 AP

Citation : 2023 Latest Caselaw 3766 AP
Judgement Date : 31 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 31 July, 2023

                              1




       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

              CRIMINAL APPEAL No.239 of 2009

JUDGMENT:

Learned counsel for the appellant submits that the

respondent died. In view of the death certificate and memo

filed by the learned counsel for the respondent, and since

there is no dispute over the death of the respondent as the

appeal is filed against the acquittal, the appeal is dismissed

as abated.

As a sequel, miscellaneous applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 31.07.2023.

DNV

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

CRIMINAL APPEAL No.239 of 2009

Date: 31.07.2023.

DNV

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ