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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3764 AP

Citation : 2023 Latest Caselaw 3764 AP
Judgement Date : 31 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 31 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1316 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

14. 31.07.2023 AVRB, J

Heard the arguments of Sri T.S.N.Murthy, learned counsel for the appellants and Sri N. Sravan Kumar, learned Special Assistant Public Prosecutor, representing learned Public Prosecutor.

Reserved for Judgment.

________ AVRB,J DNV

 
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