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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3738 AP

Citation : 2023 Latest Caselaw 3738 AP
Judgement Date : 27 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 27 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.697 of 2011

JUDGMENT:

Learned counsel for the appellant submits that the matter is

settled out of Court and there are no dues to bank against the

term loan account and requested to dismiss the appeal. There is

no representation on behalf of respondents.

02. In view of the submissions made by the learned counsel for

the appellant, without going into the correctness of the

submission, this appeal is dismissed. There shall be no order as

to costs.

03. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:27.07.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.697 of 2011 27.07.2023

KNN

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