Proceeding Sheet vs Unknown
2023 Latest Caselaw 3736 AP

Citation : 2023 Latest Caselaw 3736 AP
Judgement Date : 27 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 27 July, 2023

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No.: Criminal Appeal No.1775 of 2017

                            PROCEEDING SHEET

S.
No      DATE                          ORDER


09.   27.07.2023 TMR, J


                       Learned counsel for Respondent Nos.1

and 2 and learned counsel for appellant are present.

I.A.No.01 of 2018 As no order need not be passed as the matter is listed. I.A. is closed.

Criminal Appeal No.1775 of 2017 Heard both sides. Judgment Reserved.

_________ TMR, J KLNS

Download the LatestLaws.com Mobile App