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CRLA/937/2017
2023 Latest Caselaw 3682 AP

Citation : 2023 Latest Caselaw 3682 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati
CRLA/937/2017 on 24 July, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI

MAIN CASE No: CRLA.No.937 of 2017
PROCEEDING SHEET

SI.

DATE

ORDER

OFFICE NOTE

24.07.2023

TMR,J

Heard both sides.

Reserved for Judgment.

KNN

TMR,J

 
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