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MACMA/1057/2013
2023 Latest Caselaw 3680 AP

Citation : 2023 Latest Caselaw 3680 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati
MACMA/1057/2013 on 24 July, 2023

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO: M.A.C.M.A.No.1057 of 2013 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

16. 24.07.2023 VGKR,J

Heard both sides.

Reserved for Judgment.

_______ VGKR,J JLV

 
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