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AS/360/2022
2023 Latest Caselaw 3674 AP

Citation : 2023 Latest Caselaw 3674 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati
AS/360/2022 on 24 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

A.S.No.360 of 2022

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

07. 24.07.2023 AVRB,J:

This Appeal is disposed of. (Vide Separate Judgment).

_________ AVRB,J

MH

 
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