Citation : 2023 Latest Caselaw 3665 AP
Judgement Date : 24 July, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO: M.A.C.M.A.No.442 of 2014 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
05. 24.07.2023 VGKR,J
Heard both sides.
Reserved for Judgment.
_______ VGKR,J JLV
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