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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3644 AP

Citation : 2023 Latest Caselaw 3644 AP
Judgement Date : 21 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 21 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                     Appeal Suit No.230 of 2010

JUDGMENT:

Learned counsel for the appellant is present and submits

that Full Satisfaction Memo is filed in the execution Court and

the cause does not survive and requested to dismiss the appeal.

02. Learned counsel for respondent is present.

03. In view of the submissions made by the learned counsel for

the appellant, without going into the correctness of the

submission made, this appeal is dismissed. There shall be no

order as to costs.

04. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:21.07.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.230 of 2010

21.07.2023

KNN

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