Unknown vs High Court Of Andhra Pradesh At ...
2023 Latest Caselaw 3511 AP

Citation : 2023 Latest Caselaw 3511 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh At ... on 17 July, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                         Crl.A.No.270 of 2008

                         PROCEEDING SHEET

Sl.                                                              OFFICE
      DATE                       ORDER
No.                                                               NOTE
08. 17.07.2023 AVRB,J:

                   Heard the arguments of Sri Sreekanth
              Reddy   Ambati,    learned   counsel   for   the
              respondent No.1 and Sri Suresh Kumar

Reddy Kalava, learned counsel for the respondent No.2.

Reserved for Judgment.

_________ AVRB,J

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