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AS/168/2017
2023 Latest Caselaw 3486 AP

Citation : 2023 Latest Caselaw 3486 AP
Judgement Date : 14 July, 2023

Andhra Pradesh High Court - Amravati

AS/168/2017 on 14 July, 2023

       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                    APPEAL Suit No.168 of 2017

JUDGMENT:

This appeal is filed against the judgment dated 07.11.2013

passed in by the learned XII Additional District & Sessions Judge,

Vijayawada in O.S.No.191 of 2013.

2. None represented for the appellant, though the appeal

is coming under the caption "for dismissal".

3. Under the circumstances, this appeal is dismissed for

default.

As a sequel, miscellaneous applications pending, if any, shall

stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 14.07.2023.

PSA THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.168 of 2017

Date: 14.07.2023.

PSA

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