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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3475 AP

Citation : 2023 Latest Caselaw 3475 AP
Judgement Date : 14 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 14 July, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: C.R.P.No.128 of 2022 PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

6. 14.07.2023 BSB, J Sri G. Divya Teja, learned counsel representing the petitioner's counsel requested some more time to file the copies of judgments in A.S.No.15 f 2014 and A.S.No.104 of 2016 as additional material paper.

Post on 21.07.2023.

_________________ B.S.BHANUMATHI,J PGT

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