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CRLP/1082/2021
2023 Latest Caselaw 3429 AP

Citation : 2023 Latest Caselaw 3429 AP
Judgement Date : 13 July, 2023

Andhra Pradesh High Court - Amravati

CRLP/1082/2021 on 13 July, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: CRL.P. No.1082 of 2021

PROCEEDING SHEET

S.

No DATE ORDER

06. 13.07.2023 Dr.VRKS, J

Learned counsel on both sides submitted arguments.

Learned Assistant Public Prosecutor submits that the investigation was completed and charge sheet filed on 28.04.2023 vide SR No.4067 of 2023 and CC number is awaited on the file of II Additional Judicial Magistrate of I Class, Bhimavaram.

Judgment reserved.

___________ Dr.VRKS,J LSP

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