Citation : 2023 Latest Caselaw 3392 AP
Judgement Date : 12 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Appeal Suit Nos.74 of 2009, 73 of 2009, 146 of 2009 and 310 of 2011
PROCEEDING SHEET
S.
No DATE ORDER
12.07.2023 TMR, J
Heard learned counsels on both sides. Judgment Reserved.
_________ TMR, J KLNS
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